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State of Assam - Section

Section 117 in Instructions Relating to Liquor

117. Selection system.

- Settlements by selection without auction or tenders should only be resorted to in exceptional cases, e.g., when it is necessary to break a monopoly 'ring' by introducing an abkari from outside, and only with the previous sanction of the Excise Commissioner and subject to the principle laid down in Instruction 109, supra.