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[Cites 0, Cited by 0] [Section 66(8)] [Section 66] [Entire Act]

State of Punjab - Subsection

Section 66(8)(b) in The Punjab Factory Rules, 1952

(b)No waste material of flammable nature shall be permitted to accumulate on the floors and shall be removed at least once in a day or shift and more often, when possible. Such materials shall be placed in suitable metal containers with covers wherever possible.