Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(5) in The Sri Aurobindo Memorial Act, 1972.

(5)to provide opportunities for enabling research students to carry on research on the life and teachings of Sri Aurobindo, and