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Union of India - Section

Section 10 in All India Council for Technical Education (Norms and Standards for the conduct of Post Graduate Diploma in Management) Regulations, 2017

10.

PGDM Institutions shall refund fees collected after deducting an amount Rs. 1000/- as processing fee and return the certificates to the students withdrawing from the institutions before the last date of admission for whatever the reasons as per the procedure prescribed by AICTE. The last date for withdrawal of admissions for the purpose of refund of fees shall be 30th June every year.