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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 15(h) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

(h)The buy-back of [shares or other specified securities] [Substituted by S.O. 745(E), dated 18.6.2004] shall be made only through the order matching mechanism except `all or none' order matching system;