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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(xiv) in The Maharaja Sayajirao University of Baroda Act, 1949

(xiv)Generally all matters for which provision is, in the opinion of the Syndicate, necessary for the exercise of the powers conferred or for the performance of the duties imposed upon the Syndicate by this Act or the Statutes.