Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 27] [Entire Act] Union of India - Section Section 7 in Delhi Laws Act, 1915 7. Amendment of section 7 of Act 13 of 1912.- Rep. by the Repealing Act, 1938 (1 of 1938), s.2 and Sch.
