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[Cites 0, Cited by 0] [Section 64(4)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(4)(c) in The Indian Electricity Rules, 1956

(c)Where transformer or transformers are used, suitable provision shall be made, either by connecting with earth a point of the circuit at the lower voltage or otherwise, to guard against danger by reason of the said circuit becoming accidentally charged above its normal voltage by leakage from or contact with the circuit at the higher voltage.