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Allahabad High Court

R.K.Mishra vs U.P.State Road Transport Corporation ... on 1 July, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22
Case :- SERVICE SINGLE No. - 819 of 2003

Petitioner :- R.K.Mishra

Respondent :- U.P.State Road Transport Corporation Lucknow Through
M.D.

Petitioner Counsel :- Manjive Shukla

Respondent Counsel :- Puneet Chandra,B.K. Shukla,Mahesh Chandra

Hon'ble Satyendra Singh Chauhan,J.

By efflux of time, the writ petition has lost its efficacy and has become infructuous. It is accordingly dismissed as infructuous. Order Date :- 1.7.2010 RBS/-