Allahabad High Court
R.K.Mishra vs U.P.State Road Transport Corporation ... on 1 July, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- SERVICE SINGLE No. - 819 of 2003 Petitioner :- R.K.Mishra Respondent :- U.P.State Road Transport Corporation Lucknow Through M.D. Petitioner Counsel :- Manjive Shukla Respondent Counsel :- Puneet Chandra,B.K. Shukla,Mahesh Chandra Hon'ble Satyendra Singh Chauhan,J.
By efflux of time, the writ petition has lost its efficacy and has become infructuous. It is accordingly dismissed as infructuous. Order Date :- 1.7.2010 RBS/-