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State of Assam - Section

Section 2 in The Bengal Public Demands Recovery Act, 1913

2. Repeals.

- The following enactments are hereby repealed namely :
(a)The public Demands Recovery Act, 1895 (Bengal Act 1 of 1895); and
(b)The Bengal Public Demands Recovery (Amendment) Act, 1897 (Bengal Act 1 of 1897).