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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(a) in The Bihar and Orissa Nurses Registration Act, 1935

(a)[ to prescribe the conditions of, and restrictions on, the entry of the names of persons in the registers, the form of application for such admission, and the fees for registration and the re-entry of names removed from any register;] [Clause (a) repealed by relettered clauses (a) to (f) respectively.]