Jammu & Kashmir High Court - Srinagar Bench
Saifuddin Soz vs Pritam Singh Oberoi And Ors on 26 May, 2022
Bench: Chief Justice, Moksha Khajuria Kazmi
Sr. No. 3
Regular List
IN THE HIGH COURT OF JAMMU AND KASHMIR & LADAKH
AT SRINAGAR
CJ Court
Case: LPA no. 29/2020
Saifuddin Soz ....petitioner(s)
Through: Mr. R. A. Bhat, Adv. vice
Mr. S. A. Makroo, Advocate
v/s
Pritam Singh Oberoi and ors. ...respondent(s)
Through: Mr. Zaman Irshad, Adv. vice
Mr. Molvi Aijaz, Advocate for no. 1.
Mr. Mansoor Ahmad Mir, Adv. for 3-9
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
26.05.2022 In view of a request for adjournment made by either of the sides and the fact that the name of Mr. Molvi Aijhaz, counsel for respondent no. 1, is not reflected, we direct the appeal to be listed again on 26 th July, 2022, showing the name of Shri Molvi Aijaz, as counsel for respondent no. 1 in the cause list.
(MOKSHA KHAJURIA KAZMI) (PANKAJ MITHAL)
JUDGE CHIEF JUSTICE
Srinagar
26.05.2022
YASMEEN, PS