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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Kerala - Subsection

Section 27(4) in The Kerala Panchayat Buildings Rules, 2011

(4)Every building up to 10 metres in height shall have a minimum rear yard of 2 metres depth:Provided that where 2 metres depth cannot be maintained laterally throughout due to the peculiar shape of the plot, it shall suffice if the mean depth is not less than 2 metres with minimum depth at any point not less than 1 metre: