Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 180(2)] [Section 180] [Entire Act] State of West Bengal - Subsection Section 180(2)(ix) in Kolkata Municipal Corporation Act, 1980 (ix)when it becomes necessary so to do for any other reason to be recorded in writing.