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Union of India - Section

Section 161 in Rules of Procedure and Conduct of Business in Lok Sabha

161. General form of petition.

(1)The general form of petition set out in the First Schedule, with such variations as the circumstances of each case require, may be used, and, if used, shall be sufficient.
(2)Every petition shall be couched in respectful, decorous and temperate language.
(3)Every petition shall be either in Hindi or in English. If any petition in any other Indian language is made, it shall be accompanied by a translation either in Hindi or in English, and signed by the petitioner.