Madhya Pradesh High Court
M/S Primus Chemicals Ltd. vs M/S Arrowhead Separations ... on 8 February, 2016
AC-28-2007 (M/S PRIMUS CHEMICALS LTD. Vs M/S ARROWHEAD SEPARATIONS ENG.PVT.LTD.) 08-02-2016 Applicant present in person. Shri A. Purohit learned counsel for respondents.
Applicant as well as counsel for respondents pray for time to examine the recent amendment in the Arbitration Act and advance argument in the light of said amendment. List on 15/2/2016.
(PRAKASH SHRIVASTAVA) JUDGE