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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(ii) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003

(ii)A fee of Rs. 20,000/- (Rupees Twenty Thousand only) per student per annum shall be payable by the candidates admitted under the Convener Seats, (85%) in Un-Aided Non-Minority Colleges and under reconvene seats (30%) and Management seats (55%) in Un-Aided Minority Professional Colleges offering these courses.