Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 104(6)] [Section 104] [Entire Act]

State of Tripura - Subsection

Section 104(6)(ii) in The Tripura Co-operative Societies Rules, 1976

(ii)Till the vacancy in the office of the President is filled under sub-rule (1), the senior most member shall act as the President of the Tribunal.