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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2)(d) in The Indian Institutes of Information Technology Act, 2014

(d)Director of a [Indian Institutes of Technology] [Substituted 'Indian Institutes of Information Technology' by Act No. 25 of 2017.] to be nominated by Minister incharge of Human Resource Development - Member, ex officio;