Supreme Court - Daily Orders
Ayapadi Chavadi Dharmam vs Habibunnisa on 5 May, 2025
ITEM NO.1709 COURT NO.5 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4013/2020
AYAPADI CHAVADI DHARMAM Petitioner(s)
VERSUS
HABIBUNNISA & ORS. Respondent(s)
OFFICE REPORT FOR DIRECTIONS
Date : 05-05-2025 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANDEEP MEHTA
[IN CHAMBERS]
For Petitioner(s) Mr. R. Satish Kumar, Adv.
Mr. Prateek Gupta, Adv.
Mr. P. V. Yogeswaran, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
I.A. Nos. 59946, 145055, 145056 and 206897 of 2023 Issue notice.
(GEETA JOSHI) (SAPNA BANSAL) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by GEETA JOSHI Date: 2025.05.06 12:03:58 IST Reason: