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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(i) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

(i)The departmental candidates for whom B.Ed. qualification is prescribed as a must for service regularization/ declaration of probation/promotion and deputed by the department, shall be given admission in any recognized private colleges of education located nearer to their working place without any reference to the entrance examination. These admissions will be made over and above the sanctioned intake by the Director of School of Education.