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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(5)(b) in Tamil Nadu Transparency In Tenders Rules, 2000

(b)the communication of changes, in the tender documents to the prospective tenderers under sub-rule (1) of rule 17 took time;