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State of Haryana - Section

Section 11 in The Punjab Electricity (Emergency Powers) Act, 1941

11. Penalties.

- Whoever disobeys or neglects to comply with order passed, direction given or condition prescribed in accordance with the provisions of this Act or impedes the lawful exercise of any power conferred by this Act, shall be punishable with fine which may extend to one thousand rupees or with imprisonment which may extend to six months, or with both.