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State of Tamilnadu - Section

Section 19 in Tamil Nadu Public Premises (Eviction of Unauthorised Occupants) Act, 1975

19. Exemptions.

- The Government may, by notification, exempt any public premises or class of public premises or person or class of persons from all or any of the provisions of this Act or of any rules made thereunder, subject to such conditions and restrictions as the Government may impose.