Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 25 in Lai Autonomous District (Village Councils) Act, 2007 25. Power to make Rules. - Subject to the approval of the Governor, the Executive Committee may make Rules for the carrying out of any of the provisions of this Act.
