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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Chattisgarh - Subsection

Section 97(2)(iii) in The Chhattisgarh Motor Vehicles Rules, 1994

(iii)one person in addition to the driver in the light goods carriage having gross vehicle weight less than one thousand kilograms.