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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(2)(p) in The Orissa Agricultural Produce Markets Act, 1956

(p)The preparation of plans and estimates for works proposed to be constructed partly or, wholly at the expense of the Market Committee, and the grant of sanction to such plans and estimates;