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[Cites 0, Cited by 0] [Section 331E(1)] [Section 331E] [Entire Act]

Union of India - Subsection

Section 331E(1)(d) in Rules of Procedure and Conduct of Business in Lok Sabha

(d)to consider national basic long term policy documents presented to the Houses, if referred to the Committee by the Chairperson, Rajya Sabha or the Speaker, as the case may be, and make reports thereon.