Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(b) in Tamil Nadu Drugs (Control) Act, 1949

(b)direct the sale of any drug to any such dealer or class of dealers and in such quantities as may be specified in the order;