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[Cites 0, Cited by 0] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(3) in The Delhi Metro Airport Express Line, General Rules, 2010

(3)A train operator who has not worked on a section for three months or more should be given road learning trips to refresh his knowledge as under:
DURATION OF ABSENCE NO. OF ROAD LEARNING TRIPS
3-6 months 1 round trip
Over 6 months 3 round trips