Lok Sabha Debates
Motion Regarding 39Th And 42Nd Reports Of Committee On Private Members'' Bills ... on 3 August, 2018
Sixteenth Loksabha an> Title: Motion regarding 39th and 42nd Reports of Committee on Private Members' Bills and Resolutions.
SHRI THANGSO BAITE (OUTER MANIPUR): Sir, I beg to move:
“That this House do agree with the Thirty-ninth and Forty-second Reports of the Committee on Private Members Bills and Resolutions presented to the House on 7 February and 25 July, 2018, respectively, subject to modification that para 4 and sub-para (ii) of para 5 of recommendations thereof, relating to allocation of time to Resolutions, be omitted and the Fortieth and Forty-third Reports of the Committee presented to the House on 7 March and 1 August, 2018, respectively.”.
HON. DEPUTY SPEAKER: The question is:
“That this House do agree with the Thirty-ninth and Forty-second Reports of the Committee on Private Members Bills and Resolutions presented to the House on 7 February and 25 July, 2018, respectively, subject to modification that para 4 and sub-para (ii) of para 5 of recommendations thereof, relating to allocation of time to Resolutions, be omitted and the Fortieth and Forty-third Reports of the Committee presented to the House on 7 March and 1 August, 2018, respectively.”.
The motion was adopted.
15 54 hrs PRIVATE MEMBERS’ BILLS –Introduced