Bombay High Court
Biotor Industries Ltd. And 3 Ors vs Tata Capital Financial Services Ltd., ... on 23 October, 2018
Author: S.C.Gupte
Bench: S.C.Gupte
Chittewan 1/1 32. NMS 427-13.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION NO.427 OF 2013
IN
SUIT NO.178 OF 2013
WITH
NOTICE OF MOTION NO.1082 OF 2014
WITH
NOTICE OF MOTION NO.1401 OF 2015
Biotor Industries Limited ... Applicant
In the matter between :
Biotor Industries Limited
And Others ... Plaintiffs
Versus
Tata Capital Financial Services
Limited And Others ... Defendants
.....
Ms. Kunjal Patil I/b Jayakar & Partners for the Applicant/Plaintiffs in
Notice of Motion No.427 of 2013.
Mr. Johathan Jose I/b Argus Partners for Defendant Nos.1 to 6.
Ms. Geeta Menon for Defendant Nos.14 and 15.
.....
CORAM : S.C.GUPTE, J.
DATE : 23 OCTOBER 2018 P.C. : . Learned Counsel for the Applicant/Plaintiffs seeks time to file
additional affidavit in support of the Notice of Motion. Such affidavit to be filed within one week.
2 Stand over to 27 November 2018.
(S.C. GUPTE, J.) ::: Uploaded on - 25/10/2018 ::: Downloaded on - 27/10/2018 01:18:33 :::