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[Cites 0, Cited by 4] [Entire Act]

State of Kerala - Section

Section 43 in Kerala Panchayat Raj Act, 1994

43. Returning officer to include assistant returning officers performing the functions of the returning officer.

- References in this Act to the returning officer shall, unless the context otherwise requires, be deemed to include an assistant returning officer performing any function which he is authorised to perform under sub-section (2) of section - 42.