Section 2(h) in Manipur Public Servants' Personal Liability Act, 2006

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State of Manipur - Subsection

Section 2(h) in Manipur Public Servants' Personal Liability Act, 2006

(h)"State" means the State of Manipur and includes the offices and establishments of the State of Manipur, situated In or outside the State;

(I)"State Government" means the Government of Manipur and its agencies;