Section 8(2)(a) in Protection of Plant Varieties and Farmers' Rights Rules, 2003

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(a) in Protection of Plant Varieties and Farmers' Rights Rules, 2003

(a)The fees payable may either be paid in cash or may be sent by money order or postal order or bank draft or cheque payable to the Authority or the Registrar, as the case may be, at their respective offices, drawn on a scheduled bank at the place where the office is situated.

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Union of India - Subsection

Section 8(2)(a) in Protection of Plant Varieties and Farmers' Rights Rules, 2003