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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(h) in The West Bengal Employment Scheme Loans (Recovery) Act, 1976

(h)"scheme" means a scheme framed by the State Government under its Additional Employment Programme for providing employment to unemployed educated persons in West Bengal under which such persons shall arrange to secure an advance from a bank or any other financial institution representing up to ninety per cent, of the total amount required for any project under the said Programme;