Punjab-Haryana High Court
Raj Kumari vs Manjit Singh And Others on 2 May, 2013
Bench: Rajive Bhalla, Rekha Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO No.3876 of 2012
Decided on:02.05.2013
Raj Kumari ..... Appellant
VERSUS
Manjit Singh and others ..... Respondents
CORAM: HON'BLE MR. JUSTICE RAJIVE BHALLA
HON'BLE MRS. JUSTICE REKHA MITTAL
Present: Mr.Rajan Bansal, Advocate, for the appellant.
Mr.Rajesh Narang, Advocate, for the respondents.
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RAJIVE BHALLA, J. (ORAL)
Mr.Rajan Bansal, Advocate, has filed an affidavit of the appellant Raj Kumari, praying that she should be allowed to withdraw the appeal.
In view of the affidavit, filed in Court today, the appeal is dismissed as withdrawn.
[ RAJIVE BHALLA ]
JUDGE
02.05.2013 [ REKHA MITTAL ]
shamsher JUDGE