Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 19 in The Amending Act, 1901 19. The entry relating to the Madras Inland Customs (Amendment) Act, 1893 (2 of 1893), repealed by the Land Customs (Amendment) Act, 1937 (3 of 1937), s. 6 and Sch.
