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[Cites 0, Cited by 0] [Section 204(1)] [Section 204] [Entire Act]

State of Goa - Subsection

Section 204(1)(i) in The Goa Panchayat Raj Act, 1994

(i)the rent payable in respect of the premises, if no rent is so payable, the rent payable for similar premises in the locality;