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[Cites 0, Cited by 0] [Section 372(1)] [Section 372] [Entire Act]

State of Madhya Pradesh - Subsection

Section 372(1)(a) in The M.P. Municipal Corporation Act, 1956

(a)except when it is in this Act or in any rule or bye-law made thereunder otherwise expressly provided, no such entry shall be made between sunset and sunrise;