Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173B] [Entire Act] State of Rajasthan - Subsection Section 173B(4) in Rajasthan Panchayati Raj Rules, 1996 (4)Existing structures, kachcha or pucca and use to which they are put, roads and access to the proposed site should be mentioned in the details of said plan.
