Supreme Court - Daily Orders
Kamla Nijhawan vs Dr. Sushil Kumar Nijhawan . on 9 May, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.18 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)...CC No(s). 8466/2016
(Arising out of impugned final judgment and order dated 04/09/2015
in RFA No. 147/2014 14/09/2015 in RFA No. 147/2014 08/10/2015 in
RFA No. 147/2014 passed by the High Court Of Delhi At New Delhi)
KAMLA NIJHAWAN Petitioner(s)
VERSUS
DR. SUSHIL KUMAR NIJHAWAN AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 09/05/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Ms. Indu Malhotra,Sr.Adv.
Ms. Shalini Kapoor,adv.
Ms. Ruhini Dey,Adv.
Mr. Ashish Rana,Adv.
Mr. Akshat Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The petitioner and respondent nos. 1 and 2 shall appear before the Supreme Court Mediation Centre on 13.5.2016 at 10.30 a.m. to settle their disputes as the parties are closely related.
Intimation of this order be sent to the first and second respondents by the Registry of this Court as well as by the petitioner.
Signature Not VerifiedAdjourned to 8.7.2016.
Digitally signed by Suman Wadhwa Date: 2016.05.10 16:39:18 IST Reason:(SUMAN WADHWA) (SNEH BALA MEHRA) AR-cum-PS ASSISTANT REGISTRAR