Custom, Excise & Service Tax Tribunal
Jmc Project India Ltd vs Service Tax - Ahmedabad on 13 May, 2022
Customs, Excise & Service Tax Appellate Tribunal,
West Zonal Bench : Ahmedabad
REGIONAL BENCH - COURT NO. 3
Excise Appeal No.11743 of 2015
(Arising out of OIO-BVR-EXCUS-000-COM-017-019-15-16 dated 16/09/2015 passed by
Commissioner of Central Excise-BHAVNAGAR)
Dipak Rathod ........Appellant
Partner, Sanjay Castings, Survey No. 407/2, Gidc, Phase-Ii, Sihor,
BHAVNAGAR, GUJARAT
VERSUS
C.C.E. & S.T.-Bhavnagar .......Respondent
Plot No.6776/B-1...Siddhi Sadan, Narayan Upadhyay Marg, Beside Gandhi Clinic, Near Parimial Chowk, Bhavnagar, Gujarat-364001 APPEARANCE:
Shri Paresh Sheth, Advocate for the Appellant Shri T. G. Rathod, Additional Commissioner (AR) for the Respondent CORAM: HON'BLE MEMBER (JUDICIAL), MR. RAMESH NAIR HON'BLE MEMBER (TECHNICAL), MR. RAJU DATE OF HEARING: 17.03.2022 DATE OF DECISION: 12.05.2022 The appeal is disposed of. For order, see order of date in Excise Appeal No. 11742 of 2015.
(RAMESH NAIR) MEMBER (JUDICIAL) (RAJU) MEMBER (TECHNICAL) Mehul