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[Cites 0, Cited by 0] [Section 420(2)] [Section 420] [Entire Act]

Nagpur Province - Subsection

Section 420(2)(u) in The City of Nagpur Corporation Act, 1948

(u)the conditions on which, the Corporation may receive animals or articles into a bonded warehouse and the agreement to be signed by traders and others wishing to deposit animals or articles therein;