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[Cites 0, Cited by 18] [Article 366] [Constitution]

Constitution Subarticle

Article 366(2) in Constitution of India

(2)"an Anglo-Indian" means a person whose father or any of whose other male progenitors in the male line is or was of European descent but who is domiciled within the territory of India and is or was born within such territory of parents habitually resident therein and not established there for temporary purposes only;