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State of Bihar - Section

Section 8 in Bihar State Electricity Board, Patna Tariff, 2006-2007

8. Temporary Supply

-LT-HT
1.4TariffThe following changes have been introduced in the LT categories for application of tariffs.
1.4.1Domestic
(a)Kutir Jyoti-BPL Consumers
Kutir Jyoti Scheme has been extended for BPL families in urban areas also which was hither to limited to rural areas. Only metered supply will be provided to this new category-Kutir Jyoti (Urban).
(b)Domestic (Rural) DS-I
(i)Unmetered
Two slabs are introduced in the connected load.Upto 1 kWAbove 1 kW upto 2 kW
(ii)Metered
Three slabs are introduced as below: