Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 319(5)] [Section 319] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 319(5)(vi) in Arunachal Pradesh Municipal Act, 2007

(vi)allocation of rights of way for underground utilities