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[Cites 0, Cited by 0] [Section 36(4)] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(4)(a) in Rajasthan Petroleum State and Subordinate Service Rules, 2012

(a)appointment by either method of recruitment or on initial constitution of service in accordance with the rules made under the proviso to Art. 309 of the Constitution of India;