- Premises licensed as hotels and restaurants and bars attached to such hotels and restaurants and also other premises licensed for 'on' sale of foreign liquor may be kept open for the sale of liquor from 7 a.m. to 10 p.m. but with the special permission of the Collector, such premises may be kept open up to 11 p.m. Under a separator late-closing licence, general or special, such premises may be kept open for sale of liquor up to later hour as stated in the licence but not later than 1.30 a.m.Note. - Premises licensed for the retail vend of foreign liquor in a proprietary club the profits of which are divisible among the share-holders or members may be kept open for sale of liquor from 7 a.m. to 12 p.m. and only one day in week up to 1 a.m.
