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Supreme Court - Daily Orders

C.I.T. vs M/S. Modern Spinners Ltd. on 14 March, 2016

Bench: A.K. Sikri, Rohinton Fali Nariman

                                        IN THE SUPREME COURT OF INDIA

                                        CIVIL APPELLATE JURISDICTION

                                        CIVIL APPEAL NO. 3075 OF 2007

                      COMMISSIONER OF INCOME TAX                        ... Appellant

                                                    VERSUS

                      M/S. MODERN SPINNERS LTD.                         ... Respondent



                                                   O R D E R

We find that the matter is covered against the Revenue by the judgment of this Court in 'Taparia Tools Limited v.

Joint Commissioner of Income Tax, Nasik' [2015 (7) SCC 540].

This appeal is, accordingly, dismissed.

......................, J. [ A.K. SIKRI ] ......................, J. [ ROHINTON FALI NARIMAN ] New Delhi;

March 14, 2016.





Signature Not Verified

Digitally signed by
NIDHI AHUJA
Date: 2016.03.17
05:43:15 IST
Reason:
ITEM NO.305                   COURT NO.12                SECTION IIIA

                 S U P R E M E C O U R T O F       I N D I A
                         RECORD OF PROCEEDINGS

Civil Appeal No. 3075/2007

C.I.T.                                                  Appellant(s)

                                    VERSUS

M/S. MODERN SPINNERS LTD.                               Respondent(s)

(With interim relief and office report) Date : 14/03/2016 This appeal was called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN For Appellant(s) Ms. Pinky Anand, ASG.
Mr. Tanmay Aggarwal, Adv. Ms. Vimla Sinha, Adv.
Ms. Snidha Mehra, Adv.
Mr. B. V. Balaram Das, Adv.
For Respondent(s) Mr. Dinesh Kumar Garg, Adv.
UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order.
(Nidhi Ahuja) (Tapan Kr. Chakraborty) Court Master Court Master [Signed order is placed on the file.]