Supreme Court - Daily Orders
C.I.T. vs M/S. Modern Spinners Ltd. on 14 March, 2016
Bench: A.K. Sikri, Rohinton Fali Nariman
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 3075 OF 2007
COMMISSIONER OF INCOME TAX ... Appellant
VERSUS
M/S. MODERN SPINNERS LTD. ... Respondent
O R D E R
We find that the matter is covered against the Revenue by the judgment of this Court in 'Taparia Tools Limited v.
Joint Commissioner of Income Tax, Nasik' [2015 (7) SCC 540].
This appeal is, accordingly, dismissed.
......................, J. [ A.K. SIKRI ] ......................, J. [ ROHINTON FALI NARIMAN ] New Delhi;
March 14, 2016.
Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2016.03.17 05:43:15 IST Reason: ITEM NO.305 COURT NO.12 SECTION IIIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No. 3075/2007 C.I.T. Appellant(s) VERSUS M/S. MODERN SPINNERS LTD. Respondent(s)
(With interim relief and office report) Date : 14/03/2016 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN For Appellant(s) Ms. Pinky Anand, ASG.
Mr. Tanmay Aggarwal, Adv. Ms. Vimla Sinha, Adv.
Ms. Snidha Mehra, Adv.
Mr. B. V. Balaram Das, Adv.
For Respondent(s) Mr. Dinesh Kumar Garg, Adv.
UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order.
(Nidhi Ahuja) (Tapan Kr. Chakraborty) Court Master Court Master [Signed order is placed on the file.]